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Govt: Specified Notes Confiscated on or before 30.12.2016 Can be Deposited in Any RBI Branch - (17 May 2017)

Govt has notified rules regarding deposit of Rs. 1000 and Rs. 500 Currency Notes confiscated on or before 30.12.2016 which makes it possible for enforcement agencies, courts to deposit specified currencies seized, confiscated before Dec 30 at RBI, Nationalized banks.

Tags : SPECIFIED BANK NOTES (DEPOSIT OF CONFISCATED NOTES) RULES   2017  

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