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Delhi High Court Hands Over Najeeb Ahmad Missing Case to CBI - (17 May 2017)

Delhi High Court has ruled that Central Bureau of Investigation (CBI) will take over the probe into case of missing Jawaharlal Nehru University student, Najeeb Ahmad, weeks after it had rebuked Delhi Police for wasting time.

Tags : DELHI HIGH COURT   NAJEEB AHMAD  

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