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Jharkhand HC Declares Ad Calling Applications For Graduate Teacher Posts 'Arbitrary' - (17 May 2017)

Jharkhand High Court has quashed an advertisement issued by Jharkhand Staff Selection Commission inviting applications to Combined Graduate Trained Teacher Competitive Examination-2016 for appointment to post of graduate trained teacher in government secondary schools, calling it arbitrary.

Tags : JHARKHAND HIGH COURT   GRADUATE TEACHER POSTS  

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