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Allahabad High Court Notices AG Over Plea Seeking Disqualification of Adityanath as CM - (16 May 2017)

Allahabad High Court has issued a notice to Attorney General of India on a petition seeking disqualification of Chief Minister Yogi Adityanath and his deputy, Keshav Prasad Maurya, from their respective posts.

Tags : ALLAHABAD HIGH COURT   YOGI ADITYANATH  

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