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Extension of last date for receiving comments on the Pre -Consultation Paper on "Ease of Doing Business in Broadcasting Sector"- (Telecom Regulatory Authority of India) (09 May 2017)

MANU/TRAI/0040/2017

Media and Communication

TRAI issued a Pre -Consultation Paper on "Ease of Doing Business in Broadcasting Sector" on 17th April 2017 seeking comments from the stakeholders by 08th May 2017. Now, Authority has considered the request from the stakeholders and the last date for receipt of written comments from the stakeholders on the Pre -Consultation Paper on "Ease of Doing Business in broadcasting sector" has been extended up to 19th May 2017. No requests for any further extension of time for submission of comments shall be entertained.

Tags : TIME   EXTENSION   PRE -CONSULTATION PAPER   BROADCASTING SECTOR  

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