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Amendments in Notification No. 129/2013-Customs (N.T.) dated 11.12.2013- (Ministry of Finance ) (11 May 2017)

MANU/CUSN/0049/2017

Customs

In exercise of powers conferred by sub-section (1) of section 4 and sub-section (1) of section 5 of Customs Act, 1962 (52 of 1962), the Central Board of Excise and Customs hereby makes the following amendments in the Notification No. 129/2013-Customs (N.T.) dated 11.12.2013 published in the official Gazette of India vide S.O. 3627 (E) dated 11.12.2013.

In the said notification, in the opening paragraph for the words "the Additional Commissioner of Customs (Preventive), New Custom House, Ballard Estate, Mumbai", the words, "the Additional/Joint Commissioner of Customs (Preventive), New Custom House, Near Indira Gandhi International Airport, New Delhi" shall be substituted.

Tags : NOTIFICATION   AMENDMENT   WORDS   SUBSTITUTION  

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