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Bombay High Court: Pay Rs 10 Lakh For Submitting False OBC Certificate to Secure Medical Admission - (15 May 2017)

Bombay High Court has ordered a medical student to pay Rs.10 lakh to State Government as she submitted a false Non-Creamy Layer Certificate to secure admission in OBC quota.

Tags : BOMBAY HIGH COURT   MEDICAL ADMISSION   OBC  

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