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Delhi HC Says Arrest of French National in Chilean Senator Murder Case was Illegal - (22 Sep 2015)

Delhi High Court has held that arrest of Marie Emmanuelle Verhoeven (56), a French national, in the alleged murder case of a Chilean senator, was illegal. She was arrested even as government started process to extradite her to Chile for her alleged involvement in 1991 assassination.

Tags : DELHI HIGH COURT  CHILEAN SENATOR MURDER CASE  

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