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CCI Orders Probe Against Telecom Giants for 'Cartelisation' - (12 May 2017)

Competition Commission of India (CCI) has ordered a probe of telecom majors, Bharti Airtel, Vodafone India and Idea Cellular, for allegedly trying to block entry of Reliance Jio.

Tags : COMPETITION COMMISSION OF INDIA   BHARTI AIRTEL   VODAFONE INDIA   IDEA CELLULAR   JIO  

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