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Supreme Court: DGHS to Conduct Common Counselling to All India & State Quota For Medical Admissions - (11 May 2017)

Supreme Court, while considering a plea by Dar-Us-Slam Educational Trust, has issued certain important interim directions with regard to admissions in medical colleges across the country, thereby authorizing DGHS to conduct counselling of all-India quota, state quota and deemed university.

Tags : SUPREME COURT   MEDICAL ADMISSIONS  

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