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Allahabad High Court Says 'No' to Advocates Above 45 years For Higher Judicial Service Exams - (10 May 2017)

Allahabad High Court has refused to allow an Advocate who was above 45 years of age on the date specified in recruitment advertisement from appearing for Higher Judicial Service recruitment exam.

Tags : ALLAHABAD HIGH COURT   HIGHER JUDICIAL SERVICE EXAMS  

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