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RBI Guidelines on Banking Regulation Act Stresses on Timeline for CAP in Joint Lenders Forum - (10 May 2017)

RBI has issued directions u/s 35AB of Banking Regulation Act, 1949 stressing on timelines to be followed while finalizing a Corrective Action Plan (“CAP”) in Joint Lenders’ Forum (“JLF”).

Tags : RBI   BANKING REGULATION ACT   1949  

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