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SC Awards 6 Months Jail Term to J. Karnan For Contempt, Prohibits Media Reporting of His Statements - (09 May 2017)

Supreme Court has held Calcutta HC Judge CS Karnan guilty of Contempt of Court and sentenced him to six months in jail and asserted that its order needs to be executed forthwith.

Tags : JUSTICE C S KARNAN   CHIEF JUSTICE OF INDIA  

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