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Madras High Court Says 'No' to Liquor Shops in Residential Localities - (09 May 2017)

Madras High Court has observed that wherever resolutions have been passed by Gram Sabhas against opening or relocation of State-run liquor shops in villages or town or any local body or in its vicinity, shops should not be relocated or opened there.

Tags : MADRAS HIGH COURT   LIQUOR SHOPS  

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