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Supreme Court Slams Police for Not Examining Videos in 2013 Communal Riots - (09 May 2017)

Supreme Court has taken Madhya Pradesh police to task, saying it seemed it had not examined videos and photographs pertaining to 2013 communal riots, triggered by an alleged rumour that a cow had been slaughtered.

Tags : SUPREME COURT   2013 COMMUNAL RIOTS  

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