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Supreme Court Notices SDEG, Others Over Killing of Stray Dogs - (09 May 2017)

Supreme Court has issued notices to ‘Stray Dogs Eradication Group’ and Attingal Municipality in Kerala on a Contempt Petition alleging that several stray dogs were butchered last month, despite several SC orders urging them to abstain from the act.

Tags : SUPREME COURT   STRAY DOGS  

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