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Calcutta HC Judge, J. Karnan Convicts CJI, Seven Judges Under SC/ST Act for Harassing Dalit Judge - (09 May 2017)

Calcutta High Court's Justice C S Karnan has "sentenced" Chief Justice of India J S Khehar and seven Supreme Court Judges to five years' imprisonment after he "found them guilty" under Scheduled Castes & Scheduled Tribes Atrocities Act, 1989, and amended Act of 2015.

Tags : CALCUTTA HIGH COURT   JUSTICE C S KARNAN   SUPREME COURT  

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