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Bombay High Court Says 'No' to Occupancy Certificate Till June 9 Due to Water Scarcity - (08 May 2017)

Bombay High Court has directed Thane Municipal Corporation (TMC) to stop issuing any fresh occupancy and commencement certificate in Ghodbunder Road area of Thane till June 9, due to problem of water scarcity.

Tags : BOMBAY HIGH COURT   WATER SCARCITY   OCCUPANCY CERTIFICATE  

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