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Supreme Court Revives Criminal Conspiracy Charges Against Lalu Prasad in Fodder Scam Case - (08 May 2017)

Supreme Court has revived criminal conspiracy charges against RJD supremo Lalu Prasad Yadav along with others, including former Bihar chief minister Jagannath Mishra and ex-top bureaucrat Sajal Chakraborty, in the Rs 900 crore fodder scam case.

Tags : SUPREME COURT   LALU PRASAD   FODDER SCAM  

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