Supreme Court Issues Directions to Speed Up MACT Claims Amid Six-Year Average Pendency  ||  Supreme Court: Sex Selection Practices Continues Due to Preference For Male Children  ||  Supreme Court: Injury From a Fallen Tree is Not a Motor Accident for MACT Claims  ||  Madras HC: Recent Tamil Nadu Elections Reflect Voting Beyond Caste and Community Considerations  ||  Supreme Court: Children Should Not Undergo Psychological Tests in Custody Cases Unless Necessary  ||  Jharkhand HC: Lokayukta Cannot Delegate Core Adjudicatory Powers Even in Case Against Brother  ||  Ker HC: Complainant Can Invoke Presumptions After Proving Transaction, Cheque Execution Convincingly  ||  Supreme Court Cancels SARFAESI Auction Sale After 16 Years Due to a 5-Day Payment Delay  ||  Jhar HC Orders 2-Month Probe Deadline, DGP Monitoring to Overhaul Sexual Violence Response in State  ||  Delhi HC: Social Media Cannot Undermine Judiciary; Intermediaries Must Act Without Court Orders    

TRAI releases Consultation Paper on 'Network testing before commercial launch of services'- (Telecom Regulatory Authority of India) (01 May 2017)

MANU/TRAI/0039/2017

Media and Communication

1. The Telecom Regulatory Authority of India (TRAI) has today released a Consultation Paper on 'Network testing before commercial launch of services'.

2. Telecom service providers (TSPs) are bound by roll-out obligations and other licence conditions. The TSPs are required to install applicable systems for providing mobile services to the subscribers. It is important that these systems are tested before commencement of commercial services because a licensee has to ensure that its service meets the Quality of Service (QoS) standards prescribed by the Licensor or TRAI. As per the general practice, the Telecom Service Providers use test SIM Cards to check the quality of network, before the commercial launch of services.

3. The Department of Telecommunications (DoT), through its letter dated 9th September 2016, communicated that at present, network testing is being carried out by licensees on the basis of erstwhile practices followed by DoT/BSNL and test SIM Cards are issued by such licensees to check the quality of network, before the commercial launch of services. However, the present licenses for various services issued by DoT do not mandate any time period for network testing before commercial launch of services by the licensees. Therefore, DoT requested TRAI to provide its recommendations on testing of network before commercial launch of services including enrolment of customers for testing purposes before commercial launch, duration of testing period etc. under the terms of clause 11(1)(a) of TRAI Act 1997 as amended.

4. In view of the above, Consultation Paper on 'Network testing before commercial launch of services' has been released to discuss issues involved, possible solutions and framework to bring clarity on the matter. Written comments on the issues raised in the Consultation. Paper are invited from the stakeholders by 29th May 2017 and counter-comments by 12th June 2017.

5. The comments and counter-comments may be sent, preferably in electronic form at advmn@trai.gov.in. For any clarification / information Shri Sanjeev Banzal, Advisor (Networks, Spectrum 85 Licensing), TRAI may be contacted at Telephone Number +91-11-23210481.

Tags : CONSULTATION PAPER   RELEASE   SERVICES  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved