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SC Issues Notice to Telangana Government on Omission of 26 Castes from BC List - (22 Sep 2015)

Supreme Court has issued notice to Telangana Government on petition challenging omission of 26 castes and communities, which enjoyed reservation till bifurcation of Andhra Pradesh, from list of Backward Classes (BC).

Tags : SUPREME COURT   TELANGANA GOVERNMENT  

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