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Aarti Industries Gets Approval from Bombay, Gujarat High Court for Amalgamation Scheme - (22 Sep 2015)

Chemicals & pharma firm Aarti Industries has received approval from High Courts of Bombay and Gujarat for a scheme of amalgamation of Gogri and Sons Investments, Alchemie Leasing and Financing and Anushakti Holdings and Anushakti Chemical and Drugs with itself.

Tags : HIGH COURTS OF BOMBAY AND GUJARAT  AARTI INDUSTRIES  

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