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Delhi HC Seeks Reply From Centre, TERI in RK Pachauri Sexual Harassment Case - (22 Sep 2015)

Delhi High Court has sought response from government on a plea filed by a TERI employee alleging that organisation had not acted against its chief RK Pachauri, as recommended by an internal complaints committee in connection with her sexual harassment complaint.

Tags : DELHI HIGH COURT  CENTRE   TERI  

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