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President Pranab Mukherjee Signs Ordinance Giving RBI More Power to Tackle Bad Loans - (05 May 2017)

President Pranab Mukherjee has given a nod to an ordinance to amend Banking Regulation Act for resolution of Non-performing Asset (NPA) crisis, thereby giving greater powers to Reserve Bank of India to tackle mounting bad loans.

Tags : PRESIDENT PRANAB MUKHERJEE   NON-PERFORMING ASSET  

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