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Bombay HC asks Maharashtra Govt. : Will You Release Water for Shahi Snan - (22 Sep 2015)

Bombay HC has sought to know from state government if it was planning to use water from lakes and rivers for last shahi snan (holy dip) in Trimbakeshwar on September 25 during Kumbh in Nashik or not.

Tags : BOMBAY HC  MAHARASHTRA GOVT.  

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