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Supreme Court Slaps Rs. 5 lakhs Exemplary Cost on HSCLCFL for Abusing Judicial Process - (05 May 2017)

Supreme Court has ordered Haryana State Cooperative Labour and Construction Federation Ltd. (HSCLCFL) to pay exemplary costs of Rs. 5 lakhs for “abuse of judicial process” by approaching five different forums, despite being reminded of remedy available to them.

Tags : SUPREME COURT   HARYANA STATE COOPERATIVE LABOUR AND CONSTRUCTION FEDERATION LTD  

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