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Supreme Court Revokes Suspension Orders Against 8 BHU Students, Orders Special Exam for Semester - (05 May 2017)

Supreme Court has revoked suspension orders against eight students by Banaras Hindu University (BHU), who sat for a dharna in University campus demanding 24X7 library & canteen facility and fully functional hostels during summer breaks.

Tags : SUPREME COURT   BANARAS HINDU UNIVERSITY  

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