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Bombay High Court Denies to Lift Beef Ban During Bakri Eid - (22 Sep 2015)

Bombay HC has rejected to lift beef ban for 3 days, Sept 25-27 during Bakr-Eid, on several petitions filed by Muslim community, observing that granting interm stay would amount to staying ban under Section 5 of Maharashtra Animal Preservation (Amendment) Act.

Tags : BOMBAY HIGH COURT  BEEF BAN  

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