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Allahabad High Court Says 'No' to Unsealing of More Than 1,000 Flats in Greater Noida Project - (04 May 2017)

Allahabad High Court has declined to order unsealing of more than 1,000 illegally- constructed flats in a housing project in Greater Noida that were sealed following a court order passed a fortnight ago.

Tags : ALLAHABAD HIGH COURT   GREATER NOIDA  

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