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Punjab and Haryana High Court Rejects Appeal for PMET Retest - (22 Sep 2015)

Punjab and Haryana High Court has rejected appeal filed by 15-odd students seeking retest of Punjab Pre-Medical Entrance Test (PMET) 2015, conducted by Baba Farid University of Health Sciences (BFUHS), Faridkot, in May.

Tags : PUNJAB AND HARYANA HIGH COURT  PRE-MEDICAL ENTRANCE TEST (PMET) 2015  

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