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Delhi High Court Calls For Status Report on Security Provisions for Doctors, Nurses, Staffs - (04 May 2017)

Delhi High Court, while taking suo motu cognisance of increasing incidents of violence against doctors in pulic hospitals, has sought for status report from Centre, AAP Govt, IMA and AIIMS Resident Doctors’ Association with regard to security provisions for doctors, nurses and staff.

Tags : DELHI HIGH COURT   DOCTORS   NURSES   STAFFS  

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