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Madras High Court Urges State to Sensitize People on Benefits of Immunization - (04 May 2017)

Madras High Court has directed State Government to reach out to people through media explaining to them that immunization has got nothing to do with cancer and also inform them that vaccination protects children from childhood cancer and specifically in childhood RMS (Rhabdomyosarcoma).

Tags : MADRAS HIGH COURT   IMMUNIZATION   CANCER  

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