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SC Directs AIIMS Board to Examine HIV Positive Woman for Abortion - (04 May 2017)

Supreme Court has directed a medical board of All India Institute of Medical Science (AIIMS) to examine a 35-year-old HIV-positive destitute woman, who was raped on streets of Patna and is 26-week pregnant, for medical termination of her pregnancy.

Tags : SUPREME COURT   AIIMS   ABORTION  

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