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Allahabad High Court to I&B Ministry: Probe Charges of Encouraging Superstitions Against Nirmal Baba - (03 May 2017)

Allahabad High Court has directed Information and Broadcasting Ministry to look into allegations that programmes of self-proclaimed spiritual guru Nirmal Baba being broadcast on TV channels encourage superstitions among viewers.

Tags : ALLAHABAD HIGH COURT   NIRMAL BABA  

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