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Punjab & Haryana HC: 'Azan' Integral Part of Islamic Worship, Not 'Loudspeakers' - (03 May 2017)

Punjab and Haryana High Court has said that while Azaan is undoubtedly an integral part of Islam, it does not necessarily have to be blared through loudspeakers.

Tags : PUNJAB AND HARYANA HIGH COURT   AZAAN   'LOUDSPEAKERS  

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