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Bombay High Court Stays Order Imposing Rs 50 lakh Cost on NSE - (21 Sep 2015)

Bombay High Court has stayed its order imposing a cost of Rs 50 lakhs on National Stock Exchange (NSE) for two weeks in a defamation case filed against a news portal for publishing alleged false reports on algorithm (algo) trading mechanism on its platform.

Tags : BOMBAY HIGH COURT  NATIONAL STOCK EXCHANGE (NSE)  

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