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Delhi High Court to CBSE: Ensure Strict Compliance of Ban on Sale of Books, Uniforms on Campus - (03 May 2017)

Delhi High Court has directed Central Board of Secondary Education (CBSE) to strictly enforce its latest rule prohibiting schools affiliated to it from commercial activity, including sale of books or uniforms on the campus.

Tags : DELHI HIGH COURT   BOOKS   UNIFORMS   CBSE  

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