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Delhi High Court Awards Rs 55 Lakh to Pilot Injured in 2005 MiG-21 Crash - (03 May 2017)

Delhi High Court has awarded Rs 55 lakh as compensation to an Indian Air Force pilot, who was injured in a MiG-21 crash in 2005 for being exposed to "unreasonable risk".

Tags : DELHI HIGH COURT   2005 MIG-21 CRASH  

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