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Uttarakhand High Court Orders to Seal EVMs in Six More Constituencies - (02 May 2017)

Uttarakhand High Court has ordered sealing of EVMs in six more constituencies of State — Mussoorie, Rajpur Road (Dehradun), BHEL Ranipur, Raipur, Pratapnagar and Haridwar rural.

Tags : UTTARAKHAND HIGH COURT   ELECTRONIC VOTING MACHINES (EVMS)  

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