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Madras High Court: Maintain Distance Between Old Age Home & Liquor Shop - (02 May 2017)

Madras High Court has directed that a distance be maintained between a State run TASMAC liquor shop and an old age home at a village in Coimbatore district, though a Government rule of 2003 does not specifically state it.

Tags : MADRAS HIGH COURT   OLD AGE HOME   LIQUOR SHOP  

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