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NGT Directs Centre not to Fumigate Plane with Passengers on Board - (04 Aug 2015)

National Green Tribunal has directed the Centre to ensure that no disinfectant fumigation is carried out in aircraft while passengers are on board. The order came on a plea filed by a US-based neurologist, who alleged that spraying such pesticides could have an adverse impact on health.

Tags : NGT   PLANE   FUMIGATE  

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