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Supreme Court to Raymond owner: Give Juhu Mansion to Kolkata Kin - (01 May 2017)

Supreme Court has directed Raymond owner Vijaypat Singhania and his son Gautam to hand over their luxury Juhu bungalow to family's Kolkata branch, as per a 2008 arbitration award.

Tags : SUPREME COURT   RAYMOND   VIJAYPAT SINGHANIA  

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