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Supreme Court Orders 'Medical Examination' of Calcutta HC Judge C S Karnan - (01 May 2017)

Supreme Court has constituted a medical board in Kolkata to examine mental health of Calcutta HC Judge C S Karnan, who is facing contempt proceedings after the Bench observed that he is not in a position to defend himself.

Tags : SUPREME COURT   JUSTICE C S KARNAN  

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