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Annual Report of TRAI for the year 2015-16- (Telecom Regulatory Authority of India) (24 Apr 2017)

MANU/TRAI/0036/2017

Media and Communication

The Annual Report of Telecom Regulatory Authority of India for the year 2015-16 detailing activities of the Authority, certified accounts and the audit report thereupon has been laid on the Table of Lok Sabha on 29th March 2017 and the Rajya Sabha on 31st March 2017. The Annual Report of TRAI also details the policies and programmes, review of general environment in the telecom sector and broadcasting sector, review of working and operation of TRAI, functions of TRAI in respect of matters specified in Section 11 of the Telecom Regulatory Authority of India Act, 1997 and its organizational matters including financial performance. Copy of the Annual Report of TRAI for the year 2015-16 has been placed on website of TRAI for information of general public.

Tags : TRAI   ANNUAL REPORT   ACTIVITIES   DETAILS  

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