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Extension of date of submission Form ST-3 for the period from 1st October 2016 to 31st March 2017, from 25th April, 2017 to 30th April, 2017- (Ministry of Finance ) (25 Apr 2017)

MANU/DSTX/0021/2017

Service Tax

In exercise of the powers conferred by sub-rule(4) of rule 7 of the Service Tax Rules, 1994, the Central Board of Excise & Customs hereby extends the date of submission of the Form ST-3 for the period from 1st October 2016 to 31st March 2017, from 25th April, 2017 to 30th April, 2017.

The circumstances of a special nature, which have given rise to this extension of time, are as follows:

“Intermittent difficulties have been faced by assessees in accessing the ACES website on 25th April 2017"

Tags : ST-3   SUBMISSION   DATE   EXTENSION  

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