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CIC Slams Environment Ministry over its Response on Indira Sagar Polavaram Project - (21 Sep 2015)

Central Information Commission (CIC) has slammed Environment Ministry for its repeated response of "files not traceable" on key projects as it ordered disclosure of complete records related to wildlife clearance granted to Indira Sagar Polavaram Project in Andhra Pradesh.

Tags : CENTRAL INFORMATION COMMISSION  ENVIRONMENT MINISTRY  

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