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Delhi HC Notices MHA, AAP Govt, Commissioner Over Compensation to Victims of 'Celebratory Firing' - (01 May 2017)

Delhi High Court has issued notice to Ministry of Home Affairs (MHA), Delhi Government and Commissioner of Delhi Police seeking their stand over liability of groom and his family to compensate those killed or injured in ‘celebratory firing’ by their guests at a wedding.

Tags : DELHI HIGH COURT   CELEBRATORY FIRING  

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