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Madras HC Directs CBSE to Allow 38 Rural Students to Appear in NEET Exam - (01 May 2017)

Madras High Court has directed CBSE to permit 38 rural students to write NEET examination after collecting fees from them who failed to complete necessary formalities by April 5 owing to technical glitches.

Tags : MADRAS HIGH COURT   NEET EXAM  

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