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Delhi High Court Extends Stay on JNU's Admission Policy For M.Phil & Ph.D Courses till July 27 - (01 May 2017)

Delhi High Court has extended till July 27 stay on its Single Judge’s order upholding admission policy of Jawaharlal Nehru University (JNU) for M.Phil and Ph.D courses based on University Grant Commission (UGC) regulations.

Tags : DELHI HIGH COURT   JAWAHARLAL NEHRU UNIVERSITY  

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