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RBI: Banks Cannot Refuse to Accept Scribbled, Coloured, Faded Bank Notes - (01 May 2017)

Reserve Bank of India (RBI) has clarified by its notification dated 25th April 2017 that bank branches cannot refuse to accept scribbled/coloured/faded bank notes.

Tags : RESERVE BANK OF INDIA   SCRIBBLED   COLOURED   FADED BANK NOTES  

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